Bharat Bhatt And Anr vs Rainbow Constructions And 4 Ors
2021 Latest Caselaw 15270 Bom

                                                                       30-CPCD153-19.DOC

                                                                                    Santosh
                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  ORDINARY ORIGINAL CIVIL JURISDICTION


                                   CONTEMPT PETITION NO. 153 OF 2019
                                                  IN
                                 SUMMONS FOR JUDGMENT NO. 80 OF 2018
                                                  IN
SANTOSH                              SUMMARY SUIT NO. 638 OF 2018
SUBHASH
KULKARNI
Digitally signed by
SANTOSH SUBHASH       Bharat Bhatt & anr.                                   ...Petitioners
KULKARNI
Date: 2021.10.27
11:15:00 +0530                           Versus
                      Rainbow Constructions & ors.                       ...Respondents


                      Ms. Shreya Parikh, a/w Sushma Nagarj, i/b Converse Law, for
                          the Petitioners.
                      Mr. Rajiv Narula, i/b Jhangiani, Narula & Asso., for
                          Respondent nos.1 to 4.

                                                  CORAM:     N. J. JAMADAR, J.

                                                  DATED :    25th OCTOBER, 2021
                      PC:-

1. Heard the learned Counsels for the parties.

2. At the joint request of the learned Counsels for the parties

that the parties are exploring the possibility of an amicable

resolution of the dispute, the matter be listed on 26 th November,

2021.

[N. J. JAMADAR, J.]