Hsssain Khan Nasir Khan And Others vs The State Of Maharashtra And ...
2021 Latest Caselaw 15210 Bom

Citation : 2021 Latest Caselaw 15210 Bom
Judgement Date : 22 October, 2021

Bombay High Court

Hsssain Khan Nasir Khan And Others vs The State Of Maharashtra And ... on 22 October, 2021

Bench: Mangesh S. Patil

                                         1

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD


                       WRIT PETITION NO. 11743 OF 2021


Hsssain Khan S/o Nasir Khan and others                ... Petitioners

     VERSUS
The State of Maharashtra and others                   ... Respondents

                                          ...
Mr. D.A. Bide, Advocate for petitioners

Mr. S.K. Tambe, AGP for respondent - State
                                    ...

                                 CORAM : DIPANKAR DATTA, CJ
                                              AND
                                         MANGESH S. PATIL, J.

DATE : OCTOBER 22, 2021

PC :

Stand over to 15th November, 2021, to enable learned advocate

for petitioners to produce the judgments on which he seeks to rely in

support of the petitioners' claim.

[MANGESH S. PATIL, J.] [ CHIEF JUSTICE ]

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