Sks Power Generation ... vs Indian Bank
2021 Latest Caselaw 15186 Bom

                                                                                    24-tpnl-21470-2021.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       ORDINARY ORIGINAL CIVIL JURISDICTION

         Digitally
         signed by                THIRD PARTY NOTICE (LODG.) NO. 21470 OF 2021
         SHRADDHA
SHRADDHA KAMLESH
KAMLESH TALEKAR                                      WITH
                                    SUMMONS FOR JUDGMENT NO. 43 OF 2021
TALEKAR  Date:
         2021.10.22
         14:14:50

                                                       IN
         +0530



                                   COMMERCIAL SUMMARY SUIT NO. 238 OF 2020

                      M/s. SKS Power Generation
                      (Chattisgarh) Limited                         ...Plaintiff
                                 Vs.
                      Indian Bank                                   ...Defendant

                      Mr.Venkatesh Dhond, Senior Advocate a/w. Mr. Rohaan Cama, Ms.
                      Vinodini Srinivasan and Ms. Poorva Garg i/b Mulla and Mulla and
                      Craigie Blunt & Caroe for plaintiff-SKS Power Generation.
                      Mr.Prakash Shinde a/w. Ms. Niyati Merchant i/b MDP & Partners for
                      defendant.

                                              CORAM : N. J. JAMADAR, JJ.

DATE : 21st OCTOBER , 2021

P.C.:

At the request of the learned counsel for the defendant,

by way of final indulgence, list on 25th October 2021.

(N. J. JAMADAR, J.)

Shraddha Talekar, PS 1/1