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Linker Shelter Pvt. Ltd., Thr. ... vs Dudadhari @ Kathada @ Kagzipura ...
2021 Latest Caselaw 15164 Bom

Citation : 2021 Latest Caselaw 15164 Bom
Judgement Date : 21 October, 2021

Bombay High Court
Linker Shelter Pvt. Ltd., Thr. ... vs Dudadhari @ Kathada @ Kagzipura ... on 21 October, 2021
Bench: Bharati Dangre
                                 1/3               J CRA-102-19+1.doc


    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CIVIL APPELLATE JURISDICTION
        CIVIL REVISION APPLICATION NO.102 OF 2019
                          WITH
          INTERIM APPLICATION NO.2183 OF 2021

Linker Shelter Pvt. Ltd. through Director
Prasad Chandrakant Deshpande                     .. Applicant
      Versus
Dudadhari @ Kathada @ Kagzipura Masjid
Trust through Trustee Sayed Abdul Shakoor
Sayyed & Ors.                                    .. Respondents

                              WITH
                 CIVIL APPLICATION NO.40 OF 2019

Narendra Ramnath Ugale & Anr.                    .. Applicants
      Versus
Linker Shelter Pvt. Ltd. through Director
Prasad Chandrakant Deshpande                     .. Respondents

                                   AND

  CIVIL REVISION APPLICATION (ST) NO.25385 OF 2019

Dudadhari @ Kathada @ Kagzipura Masjid
Trust through Trustee Sayed Abdul Shakoor
Sayyed & Ors.                                    .. Applicants

        Versus

Uttam s/o Nabhaji Mahale & Ors.                  .. Respondents




TILAK




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                                  2/3                J CRA-102-19+1.doc


                         WITH
        INTERIM APPLICATION (ST) NO.93681 OF 2020

Yogita Sundar Kokate                              .. Applicant

                Versus

Dudadhari @ Kathada @ Kagzipura Masjid
Trust through Trustee Sayed Abdul Shakoor
Sayyed & Ors.                                     .. Respondents
                              ...

Mr.Girish Godbole with Mr.Sagheer A. Khan, G.D.Shaikh, Akif
Patel and Maaz Sayed i/b Judicare Law Associates for the
Applicant in CRA/102/19 and for Respondent No.7 in
CRAST/25385/19.
Mr.Parth Zaveri i/b Mr.Akhlaque M.S.Solkar for Respondent
Nos.8 to 13 in CRA/102/19 and for Respondent Nos.1 to 6 in
CRAST/25385/19.
Ms.Madhavi Ayyapan with Ms.Ayesha Keshodwala i/b Talekar &
Associates for the Applicant in CRAST/25385/19.
Mr.Tejesh Dande with Mr.Pradip Shingte, Mr.Bharat Gadhavi,
Mr.Aniket Aghade for the Intervenor in IAST/93681/20.
Mr.N.N.Gawade i/b M/S Sanjay Udeshi & Co. for the Applicant
in CA/40/19.
Mr.R.M.Momin for Respondent Nos.6 and 7 in CRA/102/19 and
for Respondent Nos.8 and 9 in CRAST/25385/19.
                                       ...

                          CORAM: BHARATI DANGRE, J.

DATED : 21st OCTOBER, 2021

TILAK

3/3 J CRA-102-19+1.doc

P.C:-

1 Praecipe is moved for Speaking to the Minutes of the judgment dated 8th October 2021 at the instance of the respondent Trust.

2 In paragraph no.19, line no.2, the word "Respondents" shall be substituted with the words "Respondent WAKF Board".

2 Order stands corrected accordingly.

( SMT. BHARATI DANGRE, J.)

TILAK

 
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