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Bhagwan Thadhani @ Bhagwan ... vs Tridhaatu Asset Holding Llp And ...
2021 Latest Caselaw 15148 Bom

Citation : 2021 Latest Caselaw 15148 Bom
Judgement Date : 20 October, 2021

Bombay High Court
Bhagwan Thadhani @ Bhagwan ... vs Tridhaatu Asset Holding Llp And ... on 20 October, 2021
Bench: A. K. Menon
      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

     INTERIM APPLICATION LODGING NO. 22694 OF 2021
                          In
COMMERCIAL EXECUTION APPLICATION STAMP NO. 22692 OF 2021

      Bhagwan Thadhani @ Bhagwan Thadani                       ....PETITIONER
                  V/S
      Tridhaatu Asset Holding Llp And Anr.                   ....RESPONDENT

Mr. Vaibhav Charalwar, Mr. Murtuza Federal, Mr. Sougat Patil and Mr. Sudarshan Satalkar, i/by Federal & Company, for the Applicant-Judgment Creditor. Mr. Saket Mone, with Mr. Abhishek Salian, i/by Vidhii Partners, for the Respondents - Judgment Debtors Ms. Rekha Rane 2nd Assistant to Court Receiver

CORAM : HON'BLE SHRI JUSTICE A. K. MENON J DATE : 20th October, 2021 P.C. :

At the request of learned counsel for the Respondent(s) , stand over to 21/10/2021 .

( ASSOCIATE )

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