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Ask Energy Solutions Pvt Ltd vs Pravara Renewable Energy Ltd
2021 Latest Caselaw 15146 Bom

Citation : 2021 Latest Caselaw 15146 Bom
Judgement Date : 20 October, 2021

Bombay High Court
Ask Energy Solutions Pvt Ltd vs Pravara Renewable Energy Ltd on 20 October, 2021
Bench: A. K. Menon
                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                                     [ COMMERCIAL DIVISION ]

                                         INTERIM APPLICATION (LODGING) NO.15345 OF 2021
                                                                  IN
                             COMMERCIAL EXECUTION APPLICATION (LODGING) NO.2491 OF 2019

                           Ask Energy Solutions Pvt. Ltd.                  .. Applicant-Judgment Creditor
                                           Vs.
                           Pravara Renewable Energy Ltd.                   .. Respondent-Judgment Debtor
                                           And
                           Padmashri Dr. Vithalrao Vikhe Patil
                           Sahakari Sakhar Karkhana Ltd. and Anr.          .. Garnishee Nos.1 and 2


                           None for the Applicant-Judgment Creditor.
                           Mr. Ashish Verma for the Respondent-Judgment Debtor.
                           Mr. Swanand R. Ganoo, with Mr. Rakesh B. Mandavkar, i/by Mr. Bhavesh V.
                           Panjuani of M/s. Mulla & Mulla and Craigie Blunt & Caroe, for Garnishee
                           No.1.

                                                                    CORAM : A. K. MENON, J.

DATE : 20TH OCTOBER, 2021. P.C. :

1. Applicant-Judgment Creditor is absent. Garnishee no.1 is represented today.

2. Mr. Ganoo seeks time to file affidavit-in-reply and deal with the contents of the disclosure affidavit filed by the respondent-Judgment Debtor in the execution application. Accordingly, reply, if any, to be filed on or before 29th October 2021.

3. List the IA on 17th November 2021.

(A.K. MENON, J.)

Digitally signed

SNEHA 15-IAL-15345-2021.doc by SNEHA ABHAY DIXIT ABHAY Date:

2021.10.20 DIXIT 17:14:48 +0530 Dixit

 
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