Bhupendra Pal Singh vs Union Of Inida Thorugh Secretary ...
2021 Latest Caselaw 15145 Bom

                                                              3-WP-5764-2021
                Pdp




                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CIVIL APPELLATE JURISIDICTION

                                   WRIT PETITION NO. 5764 OF 2021

                       Bupendra Pal Singh                        .. Petitioner

                             Versus

                       Union of India & Ors.                     .. Respondents

                       Mr. Ramesh Ramamurthy with Mr. Saikumar Ramamurthy for
                       petitioner.
                       Mr. R. R. Shetty for respondents.

                                       C0RAM: DIPANKAR DATTA, CJ &
                                              M. S. KARNIK, J.

DATE: OCTOBER 20, 2021

PC:

Hearing concluded; judgment is reserved.

(M. S. KARNIK, J.) (CHIEF JUSTICE)

Digitally signed by PRAVIN PRAVIN DASHARATH DASHARATH PANDIT PANDIT Date:

2021.10.20 19:50:43 +0530