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Shri. Mohammad Hussain Ishaque ... vs Shri. Abdul Gafoor Ahmad Pathan ...
2021 Latest Caselaw 15143 Bom

Citation : 2021 Latest Caselaw 15143 Bom
Judgement Date : 20 October, 2021

Bombay High Court
Shri. Mohammad Hussain Ishaque ... vs Shri. Abdul Gafoor Ahmad Pathan ... on 20 October, 2021
Bench: A.A. Sayed, S. G. Dige
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5618 OF 2018

 Shri. Mohammad Hussain Ishaque Khan         ....PETITIONER
             V/S
 Shri. Abdul Gafoor Ahmad Pathan And Ors. ....RESPONDENT

- Mr. Sugandh B. Deshmukh for Petitioner in W.P. No. 5618 of

- Mr. Sandeep M. Phatak for Petitioner in W.P. No. 7717 of

- Mr. Jayesh Kocheta, for R,. No.1 in W.P. No. 5618 of 2018 and for R. No. 3 in W.P. No. 7717 of 2018

- Mr. P. P. Kakade, GP a/w Ms. R. M. Shinde, AGP for State.

CORAM : HON'BLE SHRI JUSTICE A.A. SAYED & HON'BLE SHRI JUSTICE S. G. DIGE, JJ DATE : 20th October, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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