Rajendra Sham Waghele vs The State Of Maharashtra
2021 Latest Caselaw 15142 Bom

Citation : 2021 Latest Caselaw 15142 Bom
Judgement Date : 20 October, 2021

Bombay High Court

Rajendra Sham Waghele vs The State Of Maharashtra on 20 October, 2021

Bench: S.S. Shinde, Surendra Pandharinath Tavade

                                                 1/1                          6-APEAL-737-2013.doc




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CRIMINAL APPELLATE JURISDICTION

                        CRIMINAL APPEAL NO. 737 OF 2013

Rjendra Sham Waghele                                           ...Appellant

         Versus

The State of Maharashtra                                       ...Respondent
                                                 ...
Mr. Hitesh Shah for Appellant.
Mr. S.S. Hulke, APP for State.
                                                 ...

                                        CORAM : S. S. SHINDE &
                                                S.P. TAVADE, JJ.

DATE : 20th OCTOBER, 2021.

P.C.:

1. Heard. Reserved for judgment. For pronouncement list

on 26th October, 2021.

( S.P. TAVADE, J.) (S. S. SHINDE, J.)

Bhagyawant Punde

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