Citation : 2021 Latest Caselaw 15064 Bom
Judgement Date : 14 October, 2021
Digitally signed
SWAROOP by SWAROOP
SHARAD
SHARAD PHADKE
PHADKE
PA-Nitin Jagtap 1 / 2 27-IAL-23198-2021.doc
Date: 2021.10.16
14:42:56 +0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN COMMERCIAL DIVISION
INTERIM APPLICATION (L) NO. 23198 OF 2021
IN
COMMERCIAL APPEAL (L) NO. 23186 OF 2021
IN
INTERIM APPLICATION (L) NO. 17582 OF 2021
IN
INTERIM APPLICATION NO. 2701 OF 2020
IN
CHAMBER SUMMONS NO. 822 OF 2018
IN
EXECUTION APPLICATION NO. 565 OF 2019
IN
SUMMONS FOR JUDGMENT NO. 9 OF 2018
IN
SUMMARY SUIT NO. 855 OF 2017
Gorkap Properties & Investments Pvt.Ltd. ...Applicant / Appellant
Versus
Parasram H. Bhojwani & Ors. ...Respondents
Mr.Mayur Khandeparkar i/b. Mr.Sujit Lahoti & Associates for the Applicant /
Appellant.
Mr.S.C.Naidu a/w. Mr. T.R.Yadav, Ms.Divya Yajurvedi i/b C.R.Naidu and Company
for Respondent No. 1.
Mr.Vaibhav Charalwar a/w. Mr. Rupesh Geete, Ms. Raksha Thakkar i/b Parinam Law
Associates for Respondent Nos. 2 to 4.
PA-Nitin Jagtap 2 / 2 27-IAL-23198-2021.doc
CORAM : S.J. KATHAWALLA, &
MILIND N. JADHAV, JJ.
DATE : 14TH OCTOBER, 2021
P.C. :
Stand over to 16th November, 2021.
(MILIND N. JADHAV, J. ) ( S.J. KATHAWALLA, J. )
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