Arvind Agarwal vs M. V. Petr Dutov And 2 Ors And United ...
2021 Latest Caselaw 15063 Bom

                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  ORDINARY ORIGINAL CIVIL JURISDICTION


                                 INTERIM APPLICATION (L) NO.21093 OF 2021
                                                    IN
                              EXECUTION APPLICATION (L) NO.3758 OF 2021


           Arvind Agarwal                                   .. Applicant
                       v/s.
           M.V. Peter Dutov & Ors.                          .. Respondents
                       And
           United India Insurance Co.Ltd.                   .. Additional Defendants



           Mr. Abdul Majid Dar, Sr, Advocate, a/w Garima Mehrotra & Ishrat
           Shaikh for the applicant.

           None for the respondents.


                                                      CORAM : A. K. MENON, J.

DATED : 14TH OCTOBER, 2021.

P.C. :

1. Considering that the decree is of the year 2002 and the Execution

Application is filed in 2021, the learned counsel for the applicant

stats that he will seek issuance of notice to the judgment debtors.

Hence, no order today.

Digitally

(A. K. MENON, J.) signed by SANDHYA SANDHYA BHAGU BHAGU WADHWA WADHWA Date:

2021.10.14 18:24:24

+0530

22.ial-21093-21.doc wadhwa