Doha Bank, Dubai Branch vs Shyam Ayinippully S/O ...
2021 Latest Caselaw 15062 Bom

                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                                    [ COMMERCIAL DIVISION ]

                                  COMMERCIAL EXECUTION APPLICATION NO.27 OF 2021

                      Doha Bank, Dubai                                           .. Applicant-Decree Holder
                               Vs.
                      Shyam Ayinippully                                          .. Respondent-Judg. Debtor


                      Mr. K. Kharawala, i/by Lex Juris, for the Applicant-Decree Holder.
                      None for the Respondent-Judgment Debtor.


                                                                          CORAM : A. K. MENON, J.

DATE : 14TH OCTOBER, 2021.

P.C. :

S.O. to 15th November 2021.

(A.K. MENON, J.)

Digitally signed by

SNEHA 29-COMEX-27-2021 & IA-2368-2020 & N(L)-21220-2021.doc SNEHA ABHAY DIXIT ABHAY Date:

DIXIT 2021.10.14 18:27:05 Dixit +0530