The Oriental Insurance Company ... vs Ratnamala Madhukar Narote (Dead) ...
2021 Latest Caselaw 15059 Bom

                                                         1                                       24.FA.565-2015.odt




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH AT NAGPUR

                                  FIRST APPEAL NO. 565 OF 2015
   ( The Oriental Insurance Company Ltd., Thr. The Divisional Manager
                                  Vs.
              Ratnamala Madhukar Narote (Dead) & Ors. )

Office Notes, Office Memoranda                           Court's or Judge's orders
of Coram, Appearances, Court's
orders     or    directions and
Registrar's orders


                                  Mr. D.N. Kukday, Advocate for the Appellant.



                                  CORAM:          AVINASH G. GHAROTE, J.

DATED : 14th OCTOBER, 2021.

List the matter in week commencing 25th October, 2021, by which time, hopefully the judgment in Civil M.A. No.81/2021 would be available.

JUDGE SD. Bhimte