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Pinak Bharat And Co. And Bina V. ... vs Anil Ramrao Naik And Arvind ...
2021 Latest Caselaw 15056 Bom

Citation : 2021 Latest Caselaw 15056 Bom
Judgement Date : 14 October, 2021

Bombay High Court
Pinak Bharat And Co. And Bina V. ... vs Anil Ramrao Naik And Arvind ... on 14 October, 2021
Bench: A. K. Menon
             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                             [ COMMERCIAL DIVISION ]

                        CHAMBER SUMMONS NO.44 OF 2020
                           ALONG WITH
                 CHAMBER SUMMONS NO.43 OF 2020
                           ALONG WITH
                 CHAMBER SUMMONS NO.42 OF 2020
                           ALONG WITH
                 CHAMBER SUMMONS NO.43 OF 2016
                                IN
           COMMERCIAL EXECUTION APPLICATION NO.22 OF 2016

Shripad Vaman Rajadhyax and Ors.              .. Applicants-Prop. Respondents
Vanita Ashok Avhad                            .. Applicant
Ashok Kashinath Avhad                         .. Applicant
Anil Ramrao Naik                              .. Applicant-Judgment Debtor
In the matter between
Pinak Bharat and Co. and Anr.                 .. Org. Applicants-Claimants
       Vs.
Anil Ramrao Naik                              .. Respondent-Judg. Debtor
      And
Shripad Vaman Rajadhyax and Ors.              .. Respondents-Interveners

                           ALONG WITH
               INTERIM APPLICATION NO.1591 OF 2021
                                IN
           COMMERCIAL EXECUTION APPLICATION NO.22 OF 2016

Pinak Bharat and Co. and Anr.                 .. Org. Applicants-Claimants
      Vs.
Anil Ramrao Naik                              .. Respondent-Judg. Debtor




                                       1/2
18-CHSCD-44-2020-Group.doc
Dixit
                                                       ALONG WITH
                                           INTERIM APPLICATION NO.319 OF 2019
                                                           IN
                                      COMMERCIAL EXECUTION APPLICATION NO.22 OF 2016

                           Prasad Arvind Sant                              .. Applicant-Prop. Respondent
                           In the matter between
                           Pinak Bharat and Co. and Anr.                   .. Org. Applicants-Claimants
                                  Vs.
                           Anil Ramrao Naik                                .. Respondent-Judg. Debtor
                                 And
                           Prasad Arvind Sant                              .. Respondent-Intervener


                           Mr. Prasad Sawant, i/by Jayakar & Partners, for the Applicants in
                           CHSCD/42/2020 and CHSCD/43/2020.
                           Ms. Jyoti Chavan for the Applicant in CHSCD/44/2020.
                           Mr. Prasad Sant for the Applicant in IA/319/2019.
                           Mr. Clive D'Souza for the Applicant in CHSCD/561/2019.
                           Mr. Rakesh Pathak for the Applicant in IA/1591/2021.
                           Mr. Mayur Khandeparkar, i/by Mr. Prerak Sharma, for the Original Applicant
                           in COMEX/22/2016.
                           Mr. Sagar Patil for the MCGM.
                           Mr. Arsh Misra, i/by M.V. Kini & Co., for the BEST.



                                                                    CORAM : A. K. MENON, J.

DATE : 14TH OCTOBER, 2021.

P.C. :

By consent, stand over to 17th November 2021.

(A.K. MENON, J.)

Digitally signed

SNEHA 18-CHSCD-44-2020-Group.doc by SNEHA ABHAY DIXIT ABHAY Date:

Dixit 2021.10.14 DIXIT 18:26:32 +0530

 
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