Anil Vasantrao Deshmukh vs Directorate Of Enforcement And ...
2021 Latest Caselaw 15019 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

        CRIMINAL APPLN. U/S 482 NO. 625 OF 2021

 Anil Vasantrao Deshmukh                                  ....APPLICANT
             V/S
 Directorate Of Enforcement And Anr                    ....RESPONDENT

Sr. Counsel Vikram Choudhary, Sr. Counsel Ashok Mundargi a/w Adv Inderpal B Singh (AOR), Aniket Ujjwal Nikam & Harpreet Singh J. Purewal for Applicant

Mr. Tushar Mehta, S. G. a/w Mr. Aman Lekhi, ASG a/w Anil C. Singh, ASG a/w Mr. Zoheb Hossian, Spl. Counsel ED, Mr. Kanu Agarwal, Vivek Gurnani, Aditya Thakkar, D. P. Singh i/b Shriram Shirsat for the Respondent

CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL, JJ DATE : 13th October, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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