Dinesh Kumar Agrawal vs Jayant B. Soni
2021 Latest Caselaw 15016 Bom

Citation : 2021 Latest Caselaw 15016 Bom
Judgement Date : 13 October, 2021

Bombay High Court

Dinesh Kumar Agrawal vs Jayant B. Soni on 13 October, 2021

Bench: N. J. Jamadar

  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      ORDINARY ORIGINAL CIVIL JURISDICTION

SUMMONSES FOR JUDGEMENT LODGING NO. 6368 OF 2020
                     In
    COMMERCIAL SUMMARY SUITS 312 OF 2020

  Dinesh Kumar Agrawal                                     ....PETITIONER
              V/S
  Jayant B. Soni                                         ....RESPONDENT

Mr. Girish B. Kedia, for Plaintiff. Mr. A.Narula, i/b. Jhangiani, Narula & Associates, for Deft.

CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 13th October, 2021 P.C. :