Shri. Nanaji Aananda Kapadnis vs Kum. Priyanjali Nanaji Kapadnis ...
2021 Latest Caselaw 15014 Bom

                                                                                 23-nmisl-16484-2021.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                         NOTICE OF MOTION (L) NO.16484 OF 2021
                                                           IN
                                                 PETITION NO.18 OF 2017

VISHAL                Nanalal Ratilal Shah                                  ...Applicant
SUBHASH
PAREKAR                     In the matter between
Digitally signed by
                      Dr. Ramila A. Sanghvi                                 ...Petitioning
VISHAL SUBHASH
PAREKAR                                                                        Creditor
Date: 2021.10.14
11:57:22 +0530                   vs.
                      K.K.B. Properties and Anr.                            ...Judgment
                                                                            Debtors

                      Mr. Sachin Kudalkar, for petitioning creditor.
                      Mr. Y.S. Bhate a/w. Mr. Anil Bagwe, for Insolvents/Respondent Nos.
                      2 and 3.
                      Mr. K.K. Trivedi, Offcial Assignee a/w. Mr. Subodh Patil, Dy. Offcial
                      Assignee present.

                                                 CORAM :   N. J. JAMADAR, J.

                                                 DATE :    OCTOBER 13, 2021

                      P.C.:

                      .       Heard the learned counsel for the parties.

2. The learned counsel for respondent Nos. 1 and 2 seeks time to

fle an affdavit in reply.

3. Two weeks time is granted to fle affdavit in reply.

4. List on 27th October, 2021

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1