Dr.Ramila A. Sanghvi/ Mr Nanalal ... vs K.K.B.Properties And Anr
2021 Latest Caselaw 15013 Bom

                                                                              23-nmisl-16484-2021.doc




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                      NOTICE OF MOTION (L) NO.16484 OF 2021
                                                        IN
                                              PETITION NO.18 OF 2017

VISHAL
                   Nanalal Ratilal Shah                                  ...Applicant
SUBHASH                  In the matter between
PAREKAR            Dr. Ramila A. Sanghvi                                 ...Petitioning
Digitally signed                                                            Creditor
by VISHAL
SUBHASH
PAREKAR
                              vs.
Date: 2021.10.14
14:28:36 +0530
                   K.K.B. Properties and Anr.                            ...Judgment
                                                                         Debtors

                   Mr. Sachin Kudalkar, for petitioning creditor.
                   Mr. Y.S. Bhate a/w. Mr. Anil Bagwe, for Insolvents/Respondent Nos.
                   2 and 3.
                   Mr. K.K. Trivedi, Offcial Assignee a/w. Mr. Subodh Patil, Dy. Offcial
                   Assignee present.

                                              CORAM :   N. J. JAMADAR, J.

                                              DATE :    OCTOBER 13, 2021

                   P.C.:

                   .       Heard the learned counsel for the parties.

2. The learned counsel for respondent Nos. 1 and 2 seeks time to

fle an affdavit in reply.

3. Two weeks time is granted to fle affdavit in reply.

4. List on 27th October, 2021

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1