Citation : 2021 Latest Caselaw 15012 Bom
Judgement Date : 13 October, 2021
25.wp7393.2019.odt
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO. 7393 OF 2019
Ajay Patil s/o Bhagwan Patil
Vs.
The Central Administrative Tribunal, Mumbai Bench, Mumbai and others
__________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Shri P.S. Sahare, Advocate for petitioner.
Ms. Sushma, Advocate for respondents.
CORAM : SUNIL B. SHUKRE AND
ANIL S. KILOR, JJ.
DATE : 13th OCTOBER, 2021.
Leave to file on record certified copy of the judgment of the Central Administrative Tribunal, Mumbai Bench at Nagpur dated 27.09.2001 and other documents which are legible and readable as substitute for other documents available on record is granted.
Stand over after four weeks.
JUDGE JUDGE Prity
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