Allabaksh Gafur Shaikh vs The State Of Maharashtra
2021 Latest Caselaw 14959 Bom

                                                 1/1                           6-APEAL-658-2017.doc




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CRIMINAL APPELLATE JURISDICTION

                        CRIMINAL APPEAL NO. 658 OF 2017

Allabaksh Gafur Shaikh                                         ...Appellant

         Versus

The State of Maharashtra                                       ...Respondent
                                                 ...
Mr. Aniket Vagal for appellant.
Mr. S.S. Hulke, APP for State.
                                                 ...

                                        CORAM : S. S. SHINDE &
                                                ABHAY AHUJA, JJ.

DATE : 12th OCTOBER, 2021. P.C.:

1. Heard the learned counsel for the appellant and learned

APP appearing for Respondent-State at length.

2. Reserved for judgment.

(ABHAY AHUJA, J.) (S. S. SHINDE, J.)

Bhagyawant Punde