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Sunil Tukaram Mane vs The State Of Maharashtra
2021 Latest Caselaw 14958 Bom

Citation : 2021 Latest Caselaw 14958 Bom
Judgement Date : 12 October, 2021

Bombay High Court
Sunil Tukaram Mane vs The State Of Maharashtra on 12 October, 2021
Bench: S.S. Shinde, Abhay Ahuja
                                                 1/2                               4-IA-1874-2021.doc




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CRIMINAL APPELLATE JURISDICTION

                    INTERIM APPLICATION NO. 1874 OF 2021
                                     IN
                      CRIMINAL APPEAL NO. 592 OF 2021

Sunil Tukaram Mane                                             ...Applicant

         Versus

The State of Maharashtra                                       ...Respondent
                                ...
Mr. Pratik Karande i/by. Ms. Misbah Solkar for Applicant.
Mr. S.S. Hulke, APP for State.
                                ...

                                        CORAM : S. S. SHINDE &
                                                ABHAY AHUJA, JJ.
                                        DATE :         12th OCTOBER, 2021.
P.C.:

1. Learned counsel for the appellant on instructions seeks

permission to withdraw the application and Criminal Appeal No.

592/2021. He has tendered across the bar a copy of order passed by

this Court (Coram:- Nitin Jamdar & G.A. Sanap, JJ.) dated 21 st

September, 2021 and submits that the very same appellant has fled

Criminal Appeal No. 646/2021, and in the said appeal Interim

Application No. 1967/2021 was fled and this Court has enlarged

the appellant on bail. He submits that since the present appellant

has already fled Criminal Appeal No. 646/2021 challenging the

judgment and order dated 28th May, 2021, whereby the appellant is

Bhagyawant Punde

2/2 4-IA-1874-2021.doc

convicted, this Court may permit the appellant to withdraw the

Criminal Appeal No. 592/2021.

2. Before we proceed to consider the prayer of the

appellant, we wish to see the record of Criminal Appeal No.

646/2021.

3. Registry to place the record of Criminal Appeal No.

646/2021 (Sunil Tukaram Mane Vs. The State of Maharshtra) for

perusal of this Court.

4. List on 13th October, 2021.

     (ABHAY AHUJA, J.)                              (S. S. SHINDE, J.)




Bhagyawant Punde





 

 
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