First Rand Services Private ... vs Pantheon Infrastructure Private ...
2021 Latest Caselaw 14951 Bom

                                                                                        29-sj-13-2021.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                            IN ITS COMMERCIAL DIVISION
         Digitally
         signed by
         SHRADDHA
SHRADDHA KAMLESH
KAMLESH  TALEKAR                        SUMMONS FOR JUDGMENT NO. 13 OF 2021
TALEKAR
                                                       IN
         Date:
         2021.10.14
         19:10:05
         +0530
                                       COMMERCIAL SUMMARY SUIT NO. 2 OF 2021

                      First Rand Services Private Limited                ...Plaintiff
                                  Vs.
                      Pantheon Infrastructure Pvt. Ltd.                  ...Defendant

                      Mr. Naushad Engineer a/w. Mr. Viraj Parikh i/b Karansingh
                      Shekhawat for plaintiff.

                      Mr. Shanay Shah i/b M/s. Bachubhai Munim and Co. for defendant.

                                             CORAM : N. J. JAMADAR, J.

DATE : 12th OCTOBER , 2021

P.C.:

At the joint request of the learned counsels for the parties, list

the matter on 20th October 2021.

(N. J. JAMADAR, J.)

Shraddha Talekar, PS 1/1