Mohit Khabar Khabar Of Mumbai ... vs Dazzler Confectionary Company ...
2021 Latest Caselaw 14949 Bom

                                                                                        17-ia-1873-2020.doc




                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION
           Digitally
           signed by
           SHRADDHA
                                              IN ITS COMMERCIAL DIVISION
SHRADDHA   KAMLESH
KAMLESH    TALEKAR
TALEKAR    Date:
           2021.10.14
           14:27:23
           +0530
                                          INTERIM APPLICATION NO. 1873 OF 2020
                                                           IN
                                        COMMERCIAL SUMMARY SUIT NO. 27 OF 2019

                        M/s. Dazzler Confectionary Co.
                        Pvt. Ltd.                                        ...Applicant

                        In the matter of :

                        Mohit Khabar Khabar                              .. Respondent/
                                                                          Orig.Plaintiff
                              Vs.
                        M/s. Dazzler Confectionary Co.
                        Pvt. Ltd.                                        ...Defendant

                        Mr. Neerav Merchant a/w. Mr. Nadeem Shama i/b Thakordas and
                        Madgavkar for respondent/orig.plaintiff.
                        Mr.Raj Patel a/w. Mr. H.S. Shinde i/b Ruturaj Bankar for defendant.

                                               CORAM : N. J. JAMADAR, J.

DATE : 12th OCTOBER , 2021

P.C.:

1. Heard the learned counsels for the parties.

2. The learned counsel for the plaintiff seeks time to work out the

matter. The learned counsel submits that this application may be

heard alongwith Summons for Judgment No.29 of 2019.

Shraddha Talekar, PS 1/2 17-ia-1873-2020.doc

3. The learned counsel for the applicant-defendant is agreeable to

this position.

4. List on 29th October 2021 along with Summons for Judgment

No. 29 of 2019.

                                        (N. J. JAMADAR, J.)




Shraddha Talekar, PS                                                        2/2