Sau.Premkaur Premsing Bawani And ... vs The State Of Maharashtra
2021 Latest Caselaw 14882 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 257 OF 1998

 Sau.premkaur Premsing Bawani And Anr.the ....APPELLANT
 State Of Ma
             V/S
 The State Of Maharashtra                ....RESPONDENT

WITH CR. APPEAL NO. 634 OF 1997

Sau.mankaur Kisansing Bawari And Ors.the ....APPELLANT State Of Ma V/S The State Of Maharashtra ....RESPONDENT

Ms Devyani Kulkarni , Appntd Adv for Appellant in Apeal/257/1998 Mr Rahul Kate i/b Ms Tejasweeta Bhosale Adv for Appellant in Apeal/634/1997 Ms Pallavi N Dabholkar, APP

CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN, JJ DATE : 11th October, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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