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Bandya A. Chawla And 2 Ors vs Ajay Lajpatrai Chawla And 3 Ors
2021 Latest Caselaw 14881 Bom

Citation : 2021 Latest Caselaw 14881 Bom
Judgement Date : 11 October, 2021

Bombay High Court
Bandya A. Chawla And 2 Ors vs Ajay Lajpatrai Chawla And 3 Ors on 11 October, 2021
Bench: N. J. Jamadar
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        NOTICE OF MOTION (SUITS) NO. 86 OF 2016
                          In
                  SUITS 2656 OF 2007

 Bandya A. Chawla And 2 Ors.                              ....PETITIONER
             V/S
 Ajay Lajpatrai Chawla And 3 Ors.                       ....RESPONDENT

Mrs. Taubon F. Irani, for Plaintiffs/ Applicants. Mr. Darshan Mehta, a/w Mr. Aaditya Mapara, i/b. Dhruve Liladhar & Co., for D.No.1.

Mr. Shanay Shah, i/b. Crawford Bayley & Co., for D.NOs. 2 &

3.



        CORAM :                HON'BLE SHRI JUSTICE N. J. JAMADAR J
        DATE :                 11th October, 2021
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

Page 1/1

 
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