Pramod Sadashiv Khode vs State Of Mah. Thr. Deptt. Of ...
2021 Latest Caselaw 14880 Bom

Citation : 2021 Latest Caselaw 14880 Bom
Judgement Date : 11 October, 2021

Bombay High Court

Pramod Sadashiv Khode vs State Of Mah. Thr. Deptt. Of ... on 11 October, 2021

Bench: A.S. Chandurkar, G. A. Sanap

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                  FIRST APPEAL NO. 442 OF 2011

 Pramod Sadashiv Khode                                   ....PETITIONER
             V/S
 State Of Mah. Thr. Deptt. Of Revenue                  ....RESPONDENT

Mantralaya, Mumbai

RS.NAGPURE for Petitioner MRS. S. JACHAK, AGP for Respondent No.1 & 2. MANGESH A. KADU for Respondent No.3.

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 11th October, 2021 P.C. :

Heard Mr. R.S. Nagpure, Adv. for Appellant, Mrs. S. Jachak, AGP for Respondent No.1 & 2, Mr. M.A. Kadu, Adv. for Respondent No.3. CLOSED FOR JUDGMENT..