Yedunath Maruti Naikde @ Naik vs Sanjeev Hemant Mody And Anr
2021 Latest Caselaw 14876 Bom

                                                                      9-FA1019-15.DOC

                                                                                 Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION


                                      FIRST APPEAL NO. 1019 OF 2015

SANTOSH               Yedunath Maruti Naikde @ Naik                    ...Appellant
SUBHASH
KULKARNI                                  Versus
Digitally signed by   Sanjeev Hemand Mody & anr.                    ...Respondents
SANTOSH SUBHASH
KULKARNI
Date: 2021.10.12

                      Mr. T. J. Mendon, for the Appellant.
17:27:54 +0530



                      Ms. Poonam Mittal, for Respondent no.2.

                                                CORAM:    N. J. JAMADAR, J.

DATED : 11th OCTOBER, 2021 PC:-

1. Heard Mr. Mendon, the learned Counsel for the appellant

and Ms. Mittal, the learned Counsel the respondent no.2.

2. Closed for judgment.

[N. J. JAMADAR, J.]