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Sacha Finance And Developers Co vs Jayant Bhavanji Soni And Anr
2021 Latest Caselaw 14856 Bom

Citation : 2021 Latest Caselaw 14856 Bom
Judgement Date : 11 October, 2021

Bombay High Court
Sacha Finance And Developers Co vs Jayant Bhavanji Soni And Anr on 11 October, 2021
Bench: N. J. Jamadar
                                                         27-SJ24-21INCOMSSST10938-21.DOC

                                                                                     Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION


                                SUMMONS FOR JUDGMENT NO. 24 OF 2021
                                                IN
SANTOSH                        COMM SUMMARY SUIT (ST) NO. 10938 OF 2021
SUBHASH
KULKARNI
Digitally signed by   Sacha Finance and Developers Co.                        ...Applicant
SANTOSH SUBHASH
KULKARNI
Date: 2021.10.12
                      In the matter between
                      Sacha Finance and Developers Co.                          ...Plaintiff
17:27:54 +0530



                                           Versus
                      Jayant Bhavanji Soni & anr.                            ...Defendants

                      Ms. Sunanda R. Kumbhat, a/w Kunal Kumbhat, for the
                            Applicant/Plaintiff.
                      Mr. A. Narula, i/b M/s. Jhangiani, Narula & Associates, for
                            the Respondents/Defendants.

                                                  CORAM:      N. J. JAMADAR, J.
                                                  DATED :     11th OCTOBER, 2021
                      PC:-

1. Heard Ms. Kumbhat, the learned Counsel for the applicant

- Plaintiff and Mr. Narula, the learned Counsel for the

respondents - defendants.

2. Ms. Kumbhat, the learned Counsel for the applicant -

plaintiff, has filed affidavit of service of Summons for Judgment.

Affidavit of service is taken on record.

3. Mr. Narula, the learned Counsel for the respondents -

defendants seeks time to file an affidavit-in-reply.

4. Mr. Narula undertakes to file the affidavit by 22 nd October,

2021 and furnish its copy to the plaintiff.

27-SJ24-21INCOMSSST10938-21.DOC

5. Affidavit-in-rejoinder, if any, be filed by 25th October, 2021.

6. List on 26th October, 2021.

[N. J. JAMADAR, J.]

 
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