Dr. Dinesh Pandurang Kudav vs University Of Mumbai And 2 Ors
2021 Latest Caselaw 14821 Bom

Citation : 2021 Latest Caselaw 14821 Bom
Judgement Date : 8 October, 2021

Bombay High Court

Dr. Dinesh Pandurang Kudav vs University Of Mumbai And 2 Ors on 8 October, 2021

Bench: R.D. Dhanuka, Abhay Ahuja

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 1812 OF 2017

 Dr. Dinesh Pandurang Kudav                              ....PETITIONER
             V/S
 University Of Mumbai And 2 Ors                        ....RESPONDENT

Mr. Mihir Desai, Senior Advocate along with Mr. Sarnath Sariputta i/by Mr. Swaraj Jadhav, Advocate for the Petitioner Mr. Rui A. Rodrigues, Advocate for the Respondent No.1 Ms. Jyoti Chavan, Asst. Government Pleader, State, Advocate

CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 8th October, 2021 P.C. :