Dinesh Kumar Agrawal vs Jayant B. Soni
2021 Latest Caselaw 14819 Bom

                                                                                     5-sjl-6368-2020.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                   SUMMONS FOR JUDGMENT (L) NO.6368 OF 2020
                                                    IN
                                    COMMERCIAL SUMMARY SUIT NO.312 OF 2020

VISHAL                Dinesh Kumar Agarwal                                  ...Plaintiff
SUBHASH                          vs.
PAREKAR
                      Malti Jayant B. Soni and Ors.                         ...Defendants
Digitally signed by
VISHAL
SUBHASH
PAREKAR               Mr. Girish Kedia, for the Plaintiff
                      Ms. Mehek Choudhary i/b.Jhangiani Narula and Associates, for the
Date: 2021.10.08
17:33:20 +0530

                      Defendants.
                                              CORAM : N. J. JAMADAR, J.

                                              DATE :      OCTOBER 08, 2021

                      P.C.:

                      .       Mr. Kedia, learned counsel for the plaintiff tendered Non

Deposit Certifcate and the original documents.

2. List on 13th October, 2021 for ex-parte decree.

                                                                 (N. J. JAMADAR, J.)




                      Vishal Parekar, P.A.                                                          ...1