M/S Akshit Enterprises vs Tulsi Casting And Machininng ...
2021 Latest Caselaw 14817 Bom

                                                                     38-chs-64-2017.doc

             Sharayu Khot.
                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            ORDINARY ORIGINAL CIVIL JURISDICTION

                              COMM. CHAMBER SUMMONS NO. 64 OF 2017
                                                    IN
                             COMM. EXECUTION APPLICATION NO. 20 OF 2017


                  Akshit Enterprises                                 ...Applicant/
                                                                     Claimant

                         Versus

                  Tulsi Casting and Machining Ltd.                   ...Respondent

                                                 ----------
                  Mr. Tejas S. Mahamuni i/b. Mr. Sanket M. Mungale for the
                  Applicant/Claimant.
                                                 ----------

                                                 CORAM :          R.I. CHAGLA J

                                                DATE          :   8 October 2021

                  ORDER :

1. Learned Counsel for the Applicant/original Award- SHARAYU PANDURANG KHOT

Digitally holder states that the Offcial Liquidator has been appointed for signed by SHARAYU PANDURANG KHOT

the Respondent/Judgment-Debtor. He seeks time to take Date:

2021.10.13 17:16:10 +0530

appropriate steps for bringing on record the Offcial Liquidator

for the Respondent/Judgment-Debtor.

2. In view thereof, Commercial Chamber Summons No.

38-chs-64-2017.doc

64 of 2017 is adjourned to 24th November 2021.

[R.I. CHAGLA J.]