Sahyadri Shikshan Sanstha vs The Education Inspector (West ...
2021 Latest Caselaw 14814 Bom

9-wp 32-13
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION

WRIT PETITION NO. 32 OF 2013
WITH
WRIT PETITION NO. 746 OF 2012
WITH
NOTICE OF MOTION NO. 292 OF 2016

Sahyadri Shkshan Sanstha .. Petitioner
Vs.
The Education Inspector (West Zone)
Greater Mumbai & Anr. .. Respondents
WITH
WRIT PETITION NO. 1180 OF 2011
WITH

NOTICE OF MOTION NO. 543 OF 2011

Gajanan Kaduba More .. Petitioner
Vs.

The Education Inspector (West Zone)

Greater Mumbai & Ors. .. Respondents

Mr. Mihir Desai, Senior Advocate a/w. Mr. Swaraj Jadhav for the
Petitioner in WPs 32/13 and 746/12.

Mr. Shailesh Naidu a/w. Mr. Shaikh Nasir Masih, Mr. Vishal K. Jagwani,
Mr. Sudesh Kumar Naidu for the Petitioner in WP 1180/11 and
Applicant in NMUW 543/11 and Respondent in WPs 746/12 and 32/13.
Ms. P H. Kantharia, Govt. Pleader for the Respondent-State in WP
1180/11.

Ms. Jyoti Chavan, Asstt. Govt. Pleader for the Respondent-State in WP
746/12.

CORAM : R. D. DHANUKA &
ABHAY AHUJA, JJ.

DATE : 8" OCTOBER, 2021.

ro

»C.:

1. Place these matters for direction on 16.11.2021 to enable this Court to fix early date for hearing and final disposal.

2. Parties are at liberty to file their written arguments along with

9-wp 32-13 copies of judgments in support of their rival contentions.

[ABHAY AHUJA, J.] [R. D. DHANUKA, J.]

ARJUN MACHHINDRA KADAM

Digitally signed by ARJUN MACHHINDRA.

KADAM

Date: 2021.10.11 10:58:24 +0530