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M/S. Mutha Industries, ... vs Meena Milind Bhansali (Alias Ms. ...
2021 Latest Caselaw 14810 Bom

Citation : 2021 Latest Caselaw 14810 Bom
Judgement Date : 8 October, 2021

Bombay High Court
M/S. Mutha Industries, ... vs Meena Milind Bhansali (Alias Ms. ... on 8 October, 2021
Bench: Bharati Dangre
                                 1/1                    3 CRA-139-21.doc


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION
            CIVIL REVISION APPLICATION NO.139 OF 2021



M/s.Mutha Industries, Partnership Firm             ..       Applicant
        Versus
Meena Milind Bhansali
(alias Ms.Bhagyashree Kachardas Mutha)             ..    Respondent
                                         ...
Ms.Asha Kanzariya h/f Mr.Satish Sharma for the Applicant.
Mr.Sumit Shankar Kate for the Respondent.
                             ...

                          CORAM: BHARATI DANGRE, J.

DATED : 08th OCTOBER, 2021

P.C:-

Today, the matter was listed for passing order. However, since a recent judgment of the Hon'ble Apex Court is noticed which deals with the issue involved, re-notify for 13/10/2021 under the same caption.

( SMT. BHARATI DANGRE, J.)

M.M.Salgaonkar

 
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