Citation : 2021 Latest Caselaw 14808 Bom
Judgement Date : 8 October, 2021
1 9 caf744.21.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CIVIL APPLICATION (F) NO.744 OF 2021 IN
FIRST APPEAL NO. 370 OF 2021
The Executive Engineer, Medium Irrigation Project, Yavatmal (Now
Executive Engineer, Yavatmal Project Construction Division, Yavatmal)
Vs.
Nagorao Mansing Pawar and others
_______________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Shri Tariq Zaheer, Advocate h/f Shri Purushottam Patil, Advocate for
appellant.
Shri S.V. Ingole, Advocate for respondent no.1.
Ms Shamsi Haider, AGP for respondent nos.2 and 3.
CORAM : PUSHPA V. GANEDIWALA, J.
DATE : 8th OCTOBER, 2021.
Heard.
2. As the decreetal amount has already been deposited by the appellant, the ad interim stay which was operating against the impugned judgment and award stands confirmed, subject to decision of this appeal.
3. The application stands disposed of.
JUDGE Wagh
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