Pankaj Gajanan Lavhale vs State Of Mah. Central Prison, ...
2021 Latest Caselaw 14801 Bom

appa572.21                                                                                       1
             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       NAGPUR BENCH : NAGPUR


               CRIMINAL APPLICATION (APPA) NO. 572/2021
                                 IN
                    CRIMINAL APPEAL NO.     /2021
                                        Pankaj G. Lavhale
                                          ...VERSUS...
                                          State & anr.
**********************************************************************************************
Office Notes, Office Memoranda of Coram,                       Court's or Judge's orders
appearances, Court's orders or directions
and Registrar's orders
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                            Ms. J. Mishra, Advocate for the applicant/appellant(s)
                            Shri I.J. Damle, APP for the non-applicant/respondent - State


                           CORAM : V.M. DESHPANDE & AMIT B. BORKAR, JJ.

OCTOBER 08, 2021

1] This is the application for condonation of delay in preferring the appeal challenging the impugned judgment and order of conviction passed by learned Additional Sessions Judge, Achalpur in Spl. (POCSO) Case No. 118/2017.

2] Since the applicant is in jail and for the reasons stated in the application, the application is allowed. The delay stands condoned. Office is directed to register the appeal.

ANSARI




                            CRIMINAL APPEAL NO.                /2021


                           3]             ADMIT.


                           4]             Learned    APP    waives      service      for     the
                           respondent / State.


                           5]             Call for record and proceedings.

CRIMINAL APPLICATION (APPA) ST NO. 5827/2021

6] This application for suspension of substantive jail sentence and for grant of bail will be considered after receipt of R. & P.

                                        (JUDGE)                       (JUDGE)




ANSARI