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Sanjay Eknath Mhatre vs The State Of Maharashtra Through ...
2021 Latest Caselaw 14732 Bom

Citation : 2021 Latest Caselaw 14732 Bom
Judgement Date : 7 October, 2021

Bombay High Court
Sanjay Eknath Mhatre vs The State Of Maharashtra Through ... on 7 October, 2021
Bench: R.D. Dhanuka, Abhay Ahuja
                                                             3-wp4743-19c.doc

vai

                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CIVIL APPELLATE JURISDICTION


                       WRIT PETITION NO.4743 OF 2019


      Sanjay E. Mhatre                                     ...Petitioner
                V/s.
      The State of Maharashtra & Ors.                      ...Respondents

                                   WITH
                       WRIT PETITION NO.2742 OF 2021


      Dnyaneshwar Y. Kale                                  ...Petitioner
                V/s.
      The State of Maharashtra & Ors.                      ...Respondents


      Mr.P.R. Katheshwarkar i/b Mr.A.G. Ambetkar for the Petitioner in
      both the Writ Petitions.

      Ms.K.N. Solunke, AGP for the State - Respondent Nos.1 to 5 in WP
      No.4743 of 2019.

      Mr.V.M. Mali, AGP for the State - Respondent in WP No.2742 of
      2021.

                               CORAM : R.D. DHANUKA &
                                       ABHAY AHUJA, JJ.

DATE : 7TH OCTOBER, 2021.

P.C. :-

1. Ms.Solunke, learned AGP for the State in Writ Petition

No.4743 of 2019 states that the issue involved in these petitions are

not covered by the judgment of this Court in Writ Petition No.5056 of

2003 annexed at Exhibit-B and Writ Petition No.4748 of 2019 of this

3-wp4743-19c.doc

Court delivered on 1st October,2021 and seeks time to file affidavit in

reply. Affidavit in reply shall be filed within two weeks from today,

without fail, with a copy to be served upon the petitioner's advocate

simultaneously. Rejoinder, if any, shall be filed within one week

thereafter with a copy to be served upon the respondents' advocate

simultaneously.

2. Place the matters on board for admission on 18th

November, 2021.



(ABHAY AHUJA, J.)                               (R.D. DHANUKA, J.)



     VASANT        Digitally signed by VASANT
                   ANANDRAO IDHOL
     ANANDRAO      Date: 2021.10.08 15:22:13
     IDHOL         +0530





 

 
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