Benkatesh Sharma S/O Krishan ... vs Union Of India Through The General ...
2021 Latest Caselaw 14643 Bom

                                                                     43-WP-3714-2021

                       Pdp


                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISIDICTION

                                         WRIT PETITION NO. 3714 OF 2021

                             Benkatesh Sharma                            .. Petitioner
                                   Vs.
                             Union of India & Ors.                       .. Respondents

                             Mr. Ramesh Ramamurthy for petitioner.
                                               C0RAM: DIPANKAR DATTA, CJ &
                                                      M. S. KARNIK, J.

DATE: OCTOBER 6, 2021 PC:

1. The original application, out of which this writ petition arises, has been dismissed by a final judgment and order dated September 24, 2021 of the Central Administrative Tribunal, Mumbai Bench, Mumbai.

2. In such view of the matter, nothing survives for decision on this writ petition. The same stands disposed of, with liberty to the petitioner to pursue his remedy before the appropriate forum in accordance with law. All contentions are left open.

3. No costs.

                                  (M. S. KARNIK, J.)                (CHIEF JUSTICE)


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PANDIT    Date:
          2021.10.06
          18:45:43
          +0530