Varun Ambu Thakur And Anr vs M/S Moon Raker Construction And ...
2021 Latest Caselaw 14639 Bom

                             Tandale                                                              16-Wp-6464-2021.odt



                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                   CIVIL APPELLATE JURISDICTION

                                                  WRIT PETITION NO.6464 OF 2021

                             Varun Ambu Thakur and Anr.                                ... Petitioners
                                   V/s.
                             M/s Moon Raker Construction Pvt. Ltd. & Anr.              ... Respondents


                             Mr.Rajiv Narula a/w Ms. Mehek Chaudhari i/b. M/s. Jhangiani Narula and
                             Associates for Petitioners.
                             Mr.J. M. D'silava for Respondent.


                                                                   CORAM : A.S. GADKARI, J.

DATE : 6th October 2021.

P.C. :

1. Learned counsel appearing for the Petitioners is directed to

submit a detailed chronology of events till passing of the impugned Judgment

and Order dated 17th August, 2021.

2. Stand over to 28th October, 2021.

3. Till the next date, ad-interim relief in terms of prayer clause (c).

[A.S. GADKARI, J.] Digitally signed by MANOJ R MANOJ R TANDALE TANDALE Date: 2021.10.07 12:48:34 +0530