Mr.Javerilal P Kothari vs Mangala Vinayak Karnik ...
2021 Latest Caselaw 14638 Bom

             Digitally signed by
JAYARAJAN    JAYARAJAN
ANJAKULATH   ANJAKULATH NAIR
NAIR         Date: 2021.10.07
             12:18:28 +0530




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                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  CIVIL APPELLATE JURISDICTION
                                                 CIVIL APPLICATION NO.2161 OF 2018
                                                                      IN
                                                 FIRST APPEAL (ST.) NO.2297 OF 2018


                                   Javerilal P. Kothari                       ..           Applicant

                                           Vs.

                                   Mangala Vinayak Karnik (Deceased)
                                   Through Lrs a) Raghunath Vinayak
                                   Karnik.                                    ..          Respondent

                                                                      ...
                                   None for the applicant.

                                                                      ...

                                                      CORAM : SMT. BHARATI DANGRE, J.

                                                      DATED          : 06TH OCTOBER, 2021.

                                   P.C:-

                                   1.      None for the applicant.

2. By the present application, the applicant seeks condonation of delay of 587 days in instituting the appeal challenging the judgment and decree dated 17/03/2016 passed by the MACT, Kalyan. The reasons for instituting the appeal after expiry of

AJN 2/2 07 CAF-2161.18.odt

period of limitation are contained in paragraph Nos.4 to 9.

3. Issue notice to the respondents, making it returnable on 22/11/2021. The applicant is also permitted to serve the respondent by private notice and file an affidavit to that effect.

[SMT. BHARATI DANGRE, J.]

AJN