First Rand Services Private ... vs Pantheon Infrastructure Private ...
2021 Latest Caselaw 14635 Bom

                                                               19-SJ13-21INCOMSS2-21.DOC

                                                                                    Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION


                                 SUMMONS FOR JUDGMENT NO. 13 OF 2021
SANTOSH                                         IN
SUBHASH
KULKARNI                           COMM SUMMARY SUIT NO. 2 OF 2021
Digitally signed by
SANTOSH SUBHASH
KULKARNI
Date: 2021.10.07
17:46:25 +0530
                      First Rand Services Pvt. Ltd.                          ...Applicant
                      In the matter between
                      First Rand Services Pvt. Ltd.                            ...Plaintiff
                                           Versus
                      Pantheon Infrastructure Limited                        ...Defendant


                      Mr. Shekhawat K. S., for the Applicant/Plaintiff.
                      Mr. Shenay Shah, i/b Bachubhai Munim & Co., for the
                          Defendant.

                                                 CORAM:      N. J. JAMADAR, J.

                                                 DATED :     6th OCTOBER, 2021
                      PC:-

1. Heard Mr. Shekhawat, the learned Counsel for the

plaintiff/applicant and Mr. Shah, the learned Counsel for the

defendant.

2. Mr. Shekhawat has tendered an affidavit-in-rejoinder.

Copy of which is stated to have been served on the defendant.

An affidavit-in-rejoinder is taken on record.

3. At the request of Mr. Shekhawat list the Summons of

Judgment for hearing on 12th October, 2021.

[N. J. JAMADAR, J.]