Citation : 2021 Latest Caselaw 14535 Bom
Judgement Date : 5 October, 2021
sa147.21.odt 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
SECOND APPEAL No.147 OF 2021
(Girish s/o. Ramshankar Upadhyay and others Vs. Anantrai s/o. Ramshankar aUpadhyay
and others)
__________________________________________________________________________
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Shri M.G. Bhangde, Senior Advocate for Appellant.
Shri A.A. Dhawas, Advocate for Respondent Nos.1,3,4&6.
Shri R.D. Hajare and Ms. Kalyani Joshi, Advocate for
Respondent Nos.2(a),2(b),2(c),5(a),5(b) & 9.
CORAM : S.M. MODAK, J.
DATE : 5th OCTOBER, 2021.
1. Today, I have heard the argument of learned Advocate Shri A.A.Dhawas, Shri R.D. Hajare and Ms. Kalyani Joshi for the respondents and also heard Shri M.G. Bhangde, learned Senior Advocate for the appellant on the point of observations in the case of Indu Singh and another vs. Prem Chaudhary and others, Judgment decided on 11th May, 2018 by the High Court of Delhi.
2. Matter closed for orders.
JUDGE Wadode
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