Pravinchand Sehgal And Anr vs Parasram H. Bhojwani And Anr
2021 Latest Caselaw 14532 Bom

                                                                                  16 COMAP 55 OF 2019.doc

                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                           COMM. APPEAL NO.55 OF 2019
                                                      IN
                                       SUMMONS FOR JUDGMENT NO.9 OF 2018
                                                      IN
                                        COMM. SUMMARY SUIT NO.855 OF 2018

                      Pravinchand Sehgal and Anr.                         ...      Appellants
                             Versus
                      Parasram H. Bhojwani and Anr.                       ...    Respondents

                      Mr. Vishal Kanade with Mr. Vaibhav Charalwar, Ms. Raksha Thakkar i/by Parinam
                      Law Associates, for Appellants.
                      Mr. T.R.Yadav i/by C.R.Naidu and Co., for Respondent No.1.


                                        CORAM:        S.J. KATHAWALLA &
                                                      MILIND N. JADHAV, JJ.

DATE: 5th OCTOBER, 2021

P.C.:

1. Not to be placed before the Division Bench where S.J.Kathawalla, J. is a

member.

( MILIND N. JADHAV, J.) ( S.J.KATHAWALLA, J. )

Digitally signed by KANCHAN KANCHAN PRASHANT PRASHANT DHURI DHURI Date:

2021.10.07 11:10:20 +0530

SSP 1/1