Nishant Kanodia vs Savannah Lifestyle Pvt. Ltd. And 2 ...
2021 Latest Caselaw 14531 Bom

                                        `IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                              ORDINARY ORIGINAL CIVIL JURISDICTION

                                               CHAMBER SUMMONS NO. 1399 OF 2018

                                                               IN

                                 COMMERCIAL EXECUTION APPLICATION NO. 1374 OF 2018



                      Savannah Lifestyle Pvt. Ltd. & Ors.              ...     Applicant/Judg. Debtor

                      In the matter between

                      Nishant Kanodia                                  ...     Applicant/Decree Holder
                               vs.
                      Savannah Lifestyle Pvt. Ltd. & Ors.              ...    Respondents


                      Ms. Sarosh Bharucha a/w. Ms. Alya Khan & Mr. Cyrus Jal for the Applicant /
                      Judgment Debtor.

                      Ms. Prachi Khandke i/b. M/s. Vashi and Vashi for          the Decree Holder /
                      Original Claimant.


                                                                  CORAM : A. K. MENON, J.

DATED : 5th OCTOBER, 2021.

P.C. :

Stand over to 7th October, 2021.

(A. K. MENON, J.) RAJESHWARI RAMESH PILLAI Digitally signed by RAJESHWARI RAMESH PILLAI Date: 2021.10.07 1/1 10:44:05 +0530 12-chscd-1399-2018-comex-1374-2018.odt rrpillai