United India Insurance Co. Ltd. ... vs Mr. Narayan Sawanta Mali And Ors
2021 Latest Caselaw 14525 Bom

                                                               7-ca-1261-2019.doc




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CIVIL APPELLATE JURISDICTION

                       CIVIL APPLICATION NO.1261 OF 2019
                                      IN
                       FIRST APPEAL (ST.) NO.9167 OF 2019

United India Insurance Co. Ltd.                   ...Appellant/Applicant
           vs.
Narayan Sawanta Mali and Others                        ...Respondents

Mr. Amol Gatne, for the Appellant/Applicant.
Mr. Bhushan Walimbe, for Respondent Nos. 1 and 2.

                              CORAM :   N. J. JAMADAR, J.
                              DATE :    OCTOBER 05, 2021

P.C.:

.       Heard Mr. Gatne, learned counsel for the applicant and Mr.

Walimbe, learned counsel for respondent Nos. 1 and 2, the original

claimant.



2.      This application is preferred to condone the delay of 51 days

in preferring the appeal against the judgment and award dated 29 th

November, 2018 passed by the Commissioner for Employees'

Compensation and Judge, Labour Court, Sangli in WCA No.28/B-

7/2011.



3.      For the reasons assigned in the application, which make out a

sufficient cause for condonation of delay, and to advance the cause

of substantive justice so as to facilitate the adjudication the lis on

Vishal Parekar, P.A.                                                         ...1
                                                              7-ca-1261-2019.doc




merits, the delay in preferring the appeal deserves to be condoned.

Hence, the following order.

                                ORDER

1] The application stands allowed in terms of prayer clause (a).

2] The delay in preferring the appeal against the judgment and

order dated 29th November, 2018 stands condoned.

                                          (N. J. JAMADAR, J.)




Vishal Parekar, P.A.                                                       ...2