Anil Machindra Waghmare vs Bhagyashri Anil Waghmare
2021 Latest Caselaw 14512 Bom

                                      1                  916-FCA.29-21.odt

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                  916 FAMILY COURT APPEAL NO.29 OF 2021

                          ANIL MACHINDRA WAGHMARE
                                   VERSUS
                          BHAGYASHRI ANIL WAGHMARE

                                     ...
           Advocate for Appellant : Ms. Mhase Madhaveshwari S.
               Advocate for Respondent : Mr. Manoj Shinde.
                                     ...

                               CORAM : RAVINDRA V. GHUGE, AND
                                       S. G. MEHARE, JJ.

DATE : 05.10.2021

PER COURT :-

1. We have briefly heard the learned advocates for the

respective sides.

2. It is an allegation against the petitioner/appellant by the

respondent-wife that he was having illicit relations with his

two cousin sisters, names having been mentioned in paragraph

Nos.14, 15 and 16 of the impugned judgment dated

06.04.2021 vide which the learned Family Court, Latur has

rejected petition No.A-123 of 2018 filed by the petitioner

seeking a divorce from his wife.

2 916-FCA.29-21.odt

3. It emerges from the impugned judgment that the present

petitioner had preferred petition No.A-1254 of 2013 before the

competent court at Pune for seeking a divorce. The said

petition was dismissed on account of the petitioner having

failed in implementing certain interim orders passed by the

Court. Evidence was recorded in the said proceedings, which

purportedly revealed that the petitioner has admitted his

relationship with the two ladies.

4. We direct the petitioner to place before the Court the

depositions and the documents on record in petition No.A-

1254 of 2013. After receipt of these documents, this appeal

may be heard finally at admission stage.

5. List this appeal on 27.10.2021.

(S. G. MEHARE, J.) (RAVINDRA V. GHUGE, J.)

...

vmk/-