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Manohar J.Jadhav vs The State Of Maharashtra
2021 Latest Caselaw 14421 Bom

Citation : 2021 Latest Caselaw 14421 Bom
Judgement Date : 4 October, 2021

Bombay High Court
Manohar J.Jadhav vs The State Of Maharashtra on 4 October, 2021
Bench: C.V. Bhadang
                                                                    206-apl-490-1998


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             CRIMINAL APPELLATE JURISDICTION

                       CRIMINAL APPEAL NO. 490 OF 1998

 Manohar Jagannath Jadhav                   ..Appellant
      Vs.
 The State of Maharashtra                   ..Respondent
                                     ----

 Ms. Saili N. Dhuru, for the Appellant.
 Mr. S. R. Agarkar, APP for the Respondent / State.

                                     ----

                                   CORAM : C.V. BHADANG, J.

DATE : 4 OCTOBER 2021

P.C.

. Heard.

2. Reserved for Judgment.

C.V. BHADANG, J.

Mamta Kale page 1 of 1

 
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