Yashwantrao Chavan Secondary ... vs The Dy. Director Of Education, ...
2021 Latest Caselaw 14420 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          LETTER PATENT APPEAL NO. 25 OF 2011
                          In
              WRIT PETITION 4862 OF 2008

 Yashwantrao Chavan Secondary Education        ....PETITIONER
 School Thr. Its President And Anr
             V/S
 The Dy. Director Of Education, Amravati And....RESPONDENT

Anr

K. CHIWARKAR H/F A PARCHUREfor Appellant. MRS.. S. JACHAK, AGP for Respondent No.1, P.S. PATIL, for Respondent No.2.

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 4th October, 2021 P.C. :

Heard Mr. Kalyan Chiwarkar h/f A. Parchure, Adv. for Appellant, Mrs. S. Jachak, AGP for Respondent No.1, Mr. P.S. Patil, Adv. for Respondent No.2, CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1