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Brooke Bond Employees Union Thr ... vs Hindustan Unilever Limited Thr ...
2021 Latest Caselaw 14416 Bom

Citation : 2021 Latest Caselaw 14416 Bom
Judgement Date : 4 October, 2021

Bombay High Court
Brooke Bond Employees Union Thr ... vs Hindustan Unilever Limited Thr ... on 4 October, 2021
Bench: A.S. Chandurkar, G. A. Sanap
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          LETTER PATENT APPEAL NO. 507 OF 2011
                           In
               WRIT PETITION 1133 OF 2002

 Brooke Bond Employees Union Thr Its General....PETITIONER
 Secretary
            V/S
 Hindustan Unilever Limited Thr Its Retgional ....RESPONDENT

Manager And Others

SD & DS THAKUR, for Appellant. HV THAKUR for Respondent No.1 to 3.

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 4th October, 2021 P.C. :

Heard Mr. S.D. Thakur with Mr. D.S.Thakur, Advs. for Appellant, Mr. H.V. Thakur, Adv. for Respondent No. 1 to 3. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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