The Oriental Insurance Co. Ltd vs Mr. Karbhari Daga Gaikwad And Ors
2021 Latest Caselaw 14413 Bom

                                                                               10-fa-522-2017==.doc




                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION
                                        FIRST APPEAL NO. 522 OF 2017
         Digitally
         signed by
         SHRADDHA
SHRADDHA KAMLESH       The Oriental Insurance Co. Ltd.              ... Appellant/
KAMLESH TALEKAR
TALEKAR  Date:
         2021.10.06
                                                                    (Org. Insurer)
         18:55:54
         +0530               Vs.
                       1. Karbhari Daga Gaikwad
                       & 4 Ors.                                     ... Respondents
                                                         .....

                       Mr.Devendranath S. Joshi for appellant.
                       Mr. Pritesh K. Bohade for respondent Nos. 1 to 4.
                                                       .....

                                               CORAM           :    N.J. JAMADAR, J.

DATE : 4th October, 2021 PER COURT :

1. Heard Mr. Joshi, learned counsel for the appellant and Mr.

Bohade, learned counsel for the respondents.

2. Closed for judgment.

Shraddha Talekar, PS

( N.J. JAMADAR, J. )

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