Employees State Insurance ... vs Mr. Gopal Ghatterjee
2021 Latest Caselaw 14411 Bom

                                                    2. CAF 3078-16 in FAST 14367-16.doc



            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION

                        CIVIL APPLICATION NO. 3078 OF 2016
                                         IN
                        FIRST APPEAL (ST.) NO. 14367 OF 2016
                                        WITH
                         CIVIL APPLICATION NO. 3079 OF 2016
                                         IN
                        FIRST APPEAL (ST.) NO. 14367 OF 2016

 Employees State Insurance Corporation                            ... Appellant

                  Vs.

 M/s Gopal Ghatterjee                                             ...Respondent

None for the Applicant.

Ms. Samiksha Kanani h/f Mr. A. P. Wachasunder, Advocate for the Respondent.

                                CORAM      :    ABHAY AHUJA, J

                                DATE       :    4TH OCTOBER 2021


 P. C.

1. None for the applicant. Heard learned counsel Ms. Kanani h/f

Mr. A. P. Wachasunder for the sole respondent, who seeks time in the

matter.

2 By this civil application, applicant is seeking condonation of

delay of 141 days in preferring appeal against the judgment and order

dated 13th September 2012 in application (ESI) No. 14 of 2013.

Nikita Gadgil 1 of 2

2. CAF 3078-16 in FAST 14367-16.doc

3. A perusal of application indicates that the reasons for the delay

have been explained in paragraphs no. 9 to 12 of the application.

4. Since this is an old application appearing for the first time, after

quiet some time and none are present for the appellant and the

respondent's counsel is also seeking time in the matter, list the matter

on 25th October 2021, when the application will be disposed of

irrespective of whether parties are represented or not.

                                                          ( ABHAY AHUJA, J. )




 Nikita Gadgil                                                              2 of 2